On Wednesday, Justice Prakash Gupta of Rajasthan High court refused to hear the anticipatory bail application of Tamanna Begum in the mining bribery case of Rs 2.55 crore involving now retired IAS Ashok Singhvi.
Shingvi is now being prosecuted by Enforcement Directorate under Money Laundering Act.
Justice Pankaj Bhandari, Justice KS Ahluwalia (now Retd.), Justice Mahendra Maheshwari (now Retd), Justice GR Moolchandani (now Retd) had earlier refused to hear matters related to Ashok Singhvi and other co-accused in the case.
Pic Courtsey: First India News
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