DMD Advocates advised Pakka Limited on its preferential issue of equity shares and fully convertible warrants, aggregating to INR 244 crore (approximately), to multiple investors, including SBI Magnum Children's Benefit Fund and SBI Optimal Equity Fund.

Pakka Limited, a public listed company on BSE Limited and National Stock Exchange of India Limited, is involved in the business of manufacturing compostable packaging solutions for food products.

The transaction was led by Rashi Dhir (Senior Partner & Head of Corporate), Saiyam Chaturvedi (Partner), Divay Rastogi (Counsel), and Tarush Bhandari (Associate).

DMD Advocates is a leading full-service law firm in India, known for delivering comprehensive legal solutions through a unique, holistic approach that combines its deep expertise with over three decades of experience. The firm specializes in various practice areas such as Litigation and Arbitration, Corporate Law, Direct and Indirect Taxation, Forensic Investigations, Governance, White-Collar Crimes, Regulatory Compliance, Intellectual Property Rights, and Competition Law.

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