DMD Advocates advised Tata Capital Healthcare Fund II and other financial investors in its USD 20 million investment in Harsoria Healthcare Private Limited. The scope of work encompassed conducting legal due diligence on Harsoria Healthcare Private Limited, as well as drawing up the transaction documentation. The transaction was led by Vihang Virkar (Lead Partner) along with Monika Deshmukh (Partner), Pooja Shah (Principal Associate), Vanshikha Choraria (Associate), Disha Jain (Associate), and Parizad Irani (Associate).
DMD Advocates is a leading full-service law firm in India, known for delivering comprehensive legal solutions through a unique, holistic approach that combines its deep expertise with over three decades of experience. The firm specializes in various practice areas such as Litigation and Arbitration, Corporate Law, Direct and Indirect Taxation, Forensic Investigations, Governance, White-Collar Crimes, Regulatory Compliance, Intellectual Property Rights, and Competition Law.
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