On Tuesday, according to the Rohini Bar Association President, a judge of Rohini Court has tested positive for COVID-19 and has quarantined himself.
Rohini Bar Association president Mahavir Singh Sharma told the news agency that earlier the Judge's wife had been infected with Coronavirus.
Mahavir Singh Sharma said that "Both of them have quarantined themselves".
Sharma also added that the Rohini Court complex is following all necessary protocols.
On Tuesday, Delhi saw 1,298 new cases of coronavirus taking the total count of cases in Delhi to 22,132.
11 death was reported in the last 24 hours.
According to the Health Department, "As many as 1,298 new cases of coronavirus and 11 deaths have been reported in Delhi, taking the total count in the national capital to 22,132 & toll at 556".
Till now, 9,243 people have recovered from the infection. A total of 497 patients were discharged today. The department also said that the national capital has 12,573 are active cases.
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