On Monday, taking note of the prevalent situation pertaining to COVID-19, the Delhi High Court's Administrative and General Supervision Committee has decided to further extend its own and Subordinate Court's suspended function ing till July 15th.
It has further ordered that the directions contained in the Court order dated 13.06.2020 and the directions as conveyed vide letter dated 14.06.2020 be duly complied by all the Subordinate Courts.
Read Notice Here:
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