A Court in Delhi has directed the Delhi police to register 2 FIRs against a real estate firm and their directors for allegedly duping investors.
Metropolitan Magistrate Yashdeep Chahal passed the order stating that the allegations are of a nature that warrant an investigation by the police/state agency.
The Judge directed police to lodge 2 FIRs against builder firm - ISH Realtors Pvt. Ltd. and it's directors for allegedly committing the offences of criminal conspiracy, criminal breach of trust, fraud, cheating and criminal Intimidation.
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