Cyril Amarchand Mangaldas acted as the investors’ legal counsel in relation to maiden issuance of senior, secured, rated, listed, redeemable, non-convertible debt securities having a face value of INR 1,00,000 (Indian Rupees One Lakh only) each, aggregating up to INR 750,00,00,000 (Indian Rupees Seven Hundred and Fifty Crores only) (“Debt Securities”) on a private placement basis by Sustainable Energy Infra Trust (“Issuer”, acting through its investment manager Sustainable Energy Infra Investment Managers Private Limited), to certain identified investors (including but not limited to Kotak Mahindra Bank Limited and India Infrastructure Finance Company Limited) for the purposes of, inter alia, repayment of existing facilities availed by the Issuer and for meeting any transaction expenses in respect of the issue of the Debt Securities.
The transaction team was led by Subhojit Sadhu, Partner (Finance & Infrastructure) Director (CAM - Middle East); Gautam Saran, Partner; with assistance from Kavya Mathur, Senior Associate; Aiyushi Mehrotra, Associate; Rudraksh Karnik, Associate. Santosh Janakiram, Senior Partner and Kranti Mohan, Partner and Head – REITs and InvITs provided their strategic inputs on the transaction.
About Cyril Amarchand Mangaldas
Cyril Amarchand Mangaldas (cam) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. The Firm is one of the largest full-service law firm in India and offices in key business centers at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi. The Firm received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive years in 2023 and 2022 and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm had won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.
For further information please contact:
Madhumita Paul
Dy. Chief Marketing Officer – Marketing & Communications
madhumita.paul@cyrilshroff.com +91 98338 18006
Priyan Garg
Senior Manager - Marketing and Communications
priyan.garg@cyrilshroff.com +91 9582144377
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