The Global Pandemic concerning the COVID-19 has the world in its clinch.
The Economic slowdown and Health crisis is both uncalled for and unbearable.
The burdden is on everyone and thus primitive parts of the society is coming foward to contribute to aid people in such scare times.
In wake of the same, Supreme Court Judge Justice NV ramana has made a contribution to relief funds as India is on a stanstill due to the corona srpead.
Justice Ramana who is the second senior most Judge of the Supreme Court has made a contribution of Rs. One Lakh each towards the Prime Minister's Relief Fund as well as the Chef Minister's Relief Fund of the States of Telangana and Andhra Pradesh.
The contribution was made via cheque and has been handed over him to the concerned officers stationed at the Andhra Pradesh Bhavan and the Telangana Bhavan in New Delhi.
During the donation, he requested the General Public to comply with the Government's order of the nationawide lockdown to curb the spread of diseases. He urged people to practice social-distancing in every way possible and fight the COVID-19 collaborately and effectively.
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