On Tuesday, the Delhi High Court as decided in its previous has opened the Advocates Chamber Block from 21st May, 2020 in two shifts i.e. (10 am to 12 pm) and (02 pm to 04 pm).
The Authority has drafted schedule for it which has been mentioned in the Notice.
It is to be noted that social distancing shall be followed by the members. Members shall seek entry by filing in their details at the gate and shall not visit other chambers than their own.
Limited entry is permitted as mentioned in the previous order. Members of Executive Committee shall be present full time to help in case of any diffulty or confusion.
Read Notice Here:
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