Taking into consideration shortage of hand sanitiser post the coronavirus outbreak, Delhi Govt has granted permission to all manufacturers of drugs and cosmetics in Delhi to produce such items based on ethanol up to June 30.
Delhi Health Minister Satyendar Jain, in a tweet, shared a copy of a circular with regard to the decision taken by the Drug Control Department of the Delhi Government. He further added that,"No separate license is required for the same."
The Order states that,"Decision to "grant conditional permission/approval to manufacture ethanol-based sanitiser/hand cleanser/hand rub to manufacturers of drugs, homeopathic medicine manufacturers/cosmetic manufacturers in Delhi for a period up to June 30 only shall be deemed cancelled/withdrawn automatically, unless otherwise extended".
Read Notification @LatestLaws.com:


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