Delhi State Legal Authority (DSLA) is organizing a National Lok Adalat on 11th September, 2021 (Second Saturday) in Delhi High Courts, Delhi District Courts, Debt Recovery Tribunals (DRTs), State Commission and District Consumer Forums, Delhi on all subject matters.

As the High Court in order No. 569/RG/DHC/2021 dated 19.08.2021 emphasizes the system of hearing of cases before Delhi District Courts shall be in hybrid mode, hence, this National Lok Adalat will also be organized in hybrid mode (virtually as well physically).

Hon’ble Chairman, DHCLSC, National Lok Adalat approved National Lok Adalat at High Court for pending cases under the following categories:

i)             Criminal Compoundable Offence

ii)            NI Act cases under Section 138;

iii)          Bank Recovery cases;

iv)          MACT cases;

v)           Labour disputes cases;

vi)          Electricity and Water Bills (excluding non-compoundable);

vii)         Matrimonial disputes;

viii)       Land Acquisition cases;

ix)          Services matters relating to pay and allowances and retiral benefits;

x)           Revenue cases;

xi)          Other civil cases (rent, easmentary rights, injunction suits, specific performance suits) etc;

To facilitate settlements, DHCLSC will conduct online Pre-Lok Adalat sittings w.e.f. 30.07.2021 to 09.09.2021. The parties and their Advocates who want their pending matter to be referred for Lok Adalat, may either make a request to the concerned Hon’ble Court or with the consent of the opposite party may approach the office of Delhi High Court Legal Services Committee, Chamber No. 35, Lawyers Chambers, Delhi High Court or through email i.e. hclsthebest@yahoo.co.in and Mobile No. 9910556255.

Considering the present situation of pandemic COVID-19 in Delhi and the footfall of a large number of litigants for disposal of their traffic challans, it has been decided that matters pertaining to traffic challans will not be taken up in this National Lok Adalat. However, this Authority is planning to organize a Special Lok Adalat for disposal of Traffic Challans on 3rd & 10th October, 2021.

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