The Supreme Court Collegium in its meeting held on 1 st February, 2022 has, on reconsideration, resolved to reiterate its earlier recommendation for elevation of Shri Pradeep Kumar Srivastava, Judicial Officer as Judge in the Jharkhand High Court.
As of February 2022, there are 5 posts lying vacant in the High Court of Jharkhand.
About Jharkhand High Court
The Jharkhand High Court is one of the newest High Courts in India. It was established in 2000 under the Bihar Reorganisation Act, 2000, after the state of Jharkhand was carved out of the state of Bihar. The court has jurisdiction over Jharkhand state.
Picture Source : https://commons.wikimedia.org/wiki/File:Jharkhand_High_Court.jpg
