The Supreme Court Collegium in its meeting held on 8th February, 2022 has approved the proposal for elevation of Shri Harish Kumar, Advocate, as Judge in the Patna High Court.
The High Court of Patna is working with 26 Judges only while having 27 posts vacant.
About Patna High Court
Patna High Court is the High Court of the state of Bihar. It was established on 9 February 1916 and later affiliated under the Government of India Act 1915. The court is headquartered in Patna, the administrative capital of the state.
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