Chhattisgarh High Court has decided to prepare a plan for live streaming of the proceedings of all Courts under its supervisory jurisdiction as recommended by the e-committee of Supreme Court of India.
The notification issued by the Chhattisgarh High Court notified that “High Court of Chhattisgarh, Bilaspur is going to prepare a plan for live streaming of proceeding of all Courts under the supervisory jurisdiction of this High Court, as instructed by the e Committee, Supreme Court of India.”
On this matter, for preparation of details of required equipment, Manpower, Bandwidth and such other details as may be needed for live streaming of proceeding of all courts, a meeting of officers, technical persons posted at the High Court, CHIPS Raipur and MC officials with interested Vendors/ firms is to be organized on 05/07/2021 at 11:00 AM.
Therefore, interested Vendors are requested to submit their willingness for attending the aforesaid meeting through Video Conferencing scheduled on date 05/07/2021 at 11:00 AM to below mentioned official, so that the link/details of the Video Conferencing may be provided for the purpose.
The Chief Justice of India NV Ramana recently said that he was actively considering the proposal to live-stream the proceedings of the Supreme Court.
He made this statement at a virtual function organized to launch a mobile facility for journalists to access the VC hearings of the Supreme Court.
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