The Central Government has extended the tenure of two Additional Judges of the High Court of Bombay.
The notification issued by the Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint
- Shri Justice Sanjay Anandrao Deshmulch and
- Smt. Justice Vrushali Vijay Joshi,
Additional Judges of the Bombay High Court, to be Additional Judges of the Bombay High Court, for a fresh term of one year with effect from 07.10.2024.”
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