The President of India has assented to the appointment of Justice Sujit Narayan Prasad as Chief Justice of Jharkhand High Court.
The notification issued by the Law Ministry notifies that “In exercise of the powers conferred by Article 223 of the Constitution of India, the President is pleased to appoint Shri Justice Sujit Narayan Prasad, Judge of the Jharkhand High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 20.07.2024 consequent upon retirement of Shri Justice Bidyut Ranjan Sarangi, Chief Justice, Jharkhand High Court on 19.07.2024.”
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