The Centre Government has appointed Advocate, Shri Venkatachari Lakshminarayanan, as the Additional Judges of the Madras High Court for the period of two year.
The Ministry of Law and Justice has notified that,
“Vide Notification of even number dated 23 .02.2023, in exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Shri Venkatachari Lakshminarayanan, Advocate as an Additional Judge of the Madras High Court for a period of two years with effect from the date he assumes charge of his office.”
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