Central Bureau of Investigation (CBI) has registered a case against a Sr.Manager, Punjab National Bank, BO:-Tapukra, District Alwar, Rajasthan and unknown others, on allegations of demanding and accepting bribe of Rs. 10,000/- from the complainant for issuance of duplicate No Dues Certificate for Kisan Credit Card loan account.
It was alleged that the complainant paid the said bribe money unwillingly and under duress. Subsequently, he complained the same to CBI within 7 days of transaction of bribe, as admissible under P.C.Act. The accused Sr. .Manager, it was found, had demanded and accepted the alleged undue advantage of Rs.10,000/- for performance of his duties.
Searches were conducted at 3 locations including official and residential premises of accused, which led to recovery of incriminating documents.
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