The Central Bureau of Investigation has arrested a Licensing Officer & Regional Labour Commissioner (Central), Jaipur for demanding & accepting bribe of Rs. 25,000/- from the complainant.
A case was registered against Licensing Officer & Regional Labour Commissioner (Central), Jaipur on the allegations of demanding undue advantage of Rs. 50,000/- from the proprietor of a private firm based at Jaipur in lieu of issuing Labour License. The said firm is engaged in business of providing labour/employees to IDBI bank on contract basis.
CBI laid a trap and caught the accused red handed while accepting bribe of Rs. 25,000/- from the Complainant. Searches were conducted at the premises of accused which led to recovery of incriminating documents.
The arrested accused is being produced today before the Court of Special Judge, CBI Cases, Jaipur.
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