The Supreme Court Collegium in its meeting held on 1st September, 2021 has approved the proposal for elevation of the following persons as Judges in the Gauhati High Court:
ADVOCATES:
1. Shri Kakheto Sema,
2. Shri Devashis Baruah, and
3. Shri Arun Dev Choudhury.
JUDICIAL OFFICERS:
4. Smt. Malasri Nandi, and
5. Smt. Marli Vankung.
At present, the sanctioned Judge strength of the Gauhati High Court is 24 including the Hon'ble Chief Justice and 6 Additional Judges. Every Judge including the Chief Justice is appointed by the President of India by warrant under his hand and seal.
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