The Jammu & Kashmir & Ladakh High Court has declared the result of Prelims Examination held in 2018 and released the names of successful candidates who had secured more than cut off list. The list consist names of 259 successful candidates.
The list of the candidates who are successful in the Preliminary Examination held on 05/11/2018 for the post of Civil Judges by direct recruitment as per Annexure is published on the High Court of Jammu & Kashmir & Ladakh.
The notification further notifies the date of Mains Examination which is scheduled on 18-19 September 2021. The timing of the Exam for Paper I and Paper II is 10:30 to 12:30.
The Venue of the Examination for the candidates belonging to Jammu Division the venue is at Jammu in Jammu Wing of the High Court and for the candidates belonging to Kashmir Division the venue is at Srinagar in Srinagar Wing of the High Court. The candidates belonging to UT of Ladakh will have option to appear either at Jammu or Srinagar Centre. However, they shall inform the undersigned in writing about their option by or before 10.09.202 1.
Each candidate will have to produce any of the following documents as proof of his/her identity before entering the examination hall:
1. Photo ID Card issued by the Competent Authority, or
2. Driving License, or
3. PAN Card/Aadhar Card.
No candidate shall be permitted to carry the Mobile Phone, Laptop or any other electronic device in the examination hall.
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