The President of India has assented to the transfer Smt. Justice Kanneganti Lalitha Kumari alias Lalitha, Judge of the Andhra Pradesh High Count as a Judge of the Telangana High Court.
The notification issued by the Ministry of Law and Justice has notified that “In exercise of the power confened by clause (1) of Article 222 of the Constitution of India, the President, after consultation with the Chief Justice of India, is pleased to transfer Smt. Justice Kanneganti Lalitha Kumari alias Lalitha, Judge of the Andhra Pradesh High Count as a Judge of the Telangana High Court and to direct her to assume charge of her office in the Telangana High Court.”
About Smt. Justice Kanneganti Lalitha Kumari
Hon’ble Smt. Justice Lalitha Kanneganti hails from a reputed family of Cheruvu Jammulapalem Village, Bapatla Mandal, Guntur District. Born to late Sri Kommineni Ankamma Choudary & Smt.K.Amareswari. Her Ladyship did her schooling from St. Theresa’s – Erragadda, intermediate from Nagarjuna Junior College – S.R.Nagar, Bachealor of Arts from Sarojini Naidu Vanita Mahavidyalaya – Nampally, Hyderabad. Her Ladyship obtained law degree from Padala Rami Reddy Law College, Osmania University; Hyderabad. Her stint as a law student saw innumerable accolades for outstanding academic achievements.
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