The High Court premises in Rajasthan came under a serious security alert after an anonymous message indicated the presence of an explosive device inside the Court campus. The information triggered an immediate emergency response, prompting deployment of senior police officials, the bomb disposal unit, and a dog squad to the location. A thorough search operation is currently underway across the court complex as authorities work to verify the threat and ensure safety.

This is not the first such incident reported at the Court. A similar bomb threat was received on October 31, raising concern over repeated attempts to disrupt judicial functioning and public security. Following the latest alert, an intensive sweep of the premises has been initiated by security agencies. The communication is stated to have been received through an email addressed to the Registrar (CPC), after which the administration alerted law enforcement without delay.

The situation continues to be monitored closely, and further action will depend upon the findings of the ongoing search. Authorities have heightened vigilance within the court premises to prevent any breach of safety and to maintain the smooth functioning of judicial proceedings.

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Siddharth Raghuvanshi