Judicial functioning at the Hyderabad City Civil Court was disrupted on Tuesday following a bomb threat received via email in the early hours of the day.
As per initial reports, the email was sent at 3:15 AM but was only noticed by authorities around 11:00 AM, prompting an immediate response from law enforcement agencies.
The premises were swiftly cordoned off, and a thorough search operation was launched by the local police in coordination with bomb disposal squads.
At the time of reporting, there were no official confirmations regarding the presence of any suspicious object. Court operations were temporarily suspended as a precautionary measure.
Authorities are investigating the source and content of the email. Further updates are awaited.
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