December 19, 2018

The Surrogacy (Regulation) Bill, 2016 that ensures effective regulation of surrogacy, prohibits commercial surrogacy & allows altruistic surrogacy to the needy Indian infertile couples was passed by the Lok Sabha on Wednesday with a voice vote.

The Bill permits surrogacy only for couples who cannot conceive.

The surrogate mother & the intending couple need eligibility certificates from the appropriate authority. The surrogate mother must be a ‘close relative’ of the intending couple.

The Bill also provides for the constitution of a National Surrogacy Board, State Surrogacy Boards and appointment of appropriate authorities for regulation of the practice & process of surrogacy.

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