The Awadh Bar Association of Lucknow has decided to abstain from Judicial work from June, 14 as Chief Justice of Allahabad High Court has completely disregard the representation of Elders Committee for withdrawing the roster implemented with June 4, 2021.
The notice issued by the Awadh Bar Association has stated that,
“Due to grave discontent voiced against the implementation of the present roster followed by popular demand to abstain from judicial work, the Elders' Committee in its meeting has unanimously decided that lawyers of Lucknow High Court and members of the Awadh Bar Association shall abstain from judicial work at Lucknow with effect from 14 June 2021."
The Awadh Bar Association of Lucknow has issued the above discussed notice on 12th June, 2021.
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