Central Government has notified the appointment of four Additional Judges to the Andhra Pradesh High Court.
The notification issued by the Ministry of Law and Justice has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri
(l) Boppana Varaha Lakshmi Narasimha Chakravarthi,
(2) Tallapragada Mallikarjuna Rao and
(3) Duppala Venkata Ramana,
to be Additional Judges of the Andhra Pradesh High Court, in that order of seniority, for a period of two years, with effect from the date they assume charge of their respective offices.”
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