Allahabad High Court has constituted a Special Arrears Committee consisting of 5 members to monitor expeditious disposal of Execution Petitions or Applications under section 34 of the Arbitration and Conciliation Act, 1996.
The members of Special Arrears Committee are:
1. Hon'ble Mr Justice Ramesh Sinha, Sr. Judge, Lucknow Bench
2. Hon'ble Mr. Justice Manoj Kumar Gupta
3. Hon'ble Mr. Justice Anjani Kumar Mishra
4. Hon'ble Mr. Justice Ashwani Kumar Mishra
5. Hon'ble Mr. Justice Om Prakash VII
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