Bihar Police have put up a notice outside Congress MLA Navjot Singh Sidhu's residence following no reply from the latter to meet regarding a case registered against him.
Congress MLA M Sidhu was booked for violation of the code of conduct for making objectionable remarks against a community while addressing an election meeting in Katihar district of Bihar in the 2019 Lok Sabha elections.
Since June 18, 2 SI's from Bihar Police have been waiting outside Mr Sidhu's residence for 4-5 hours daily to get his signature on a bail bond paper.
"We came here on June 18. I come here daily since then, but no one receives it. Now I have placed a notice. We used to come here daily & sit for 4 to 5 hours," said SI Janardhan Ram who came from Katihar.
He said that "There was a case against former Minister Navjot Singh Sidhu during the Lok Sabha elections in Bihar for violation of model code of conduct".
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