On Tuesday, the Moghalpura Police registered a case against Mohammed Abdul Qavi Abassi, a lawyer from Old City for allegedly promoting enmity between 2 communities. The accused was booked following a plaint by T Vinod, sub-inspector of police, Moghalpura police station.

The complainant said he took suo motu action on seeing a video clip on social media being circulated by the lawyer. The accused allegedly exhorted members of a certain community to buy only from traders belonging to that community.

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