Central Government has notified the appointment of two additional judges as Permanent Judges of the Andhra Pradesh High Court.
The notification issued by the Ministry of Law and Justice has notified that “In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint (i) Smt. Justice Venkata Jyothirmai Pratapa and (ii) Shri Justice Venuthurumalli Gopala Krishna Rao, Additional Judges of the High Court of Andhra Pradesh, to be Judges of that High Court with effect from the date they assume charge of their respective offices”
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