A Special POCSO Court here has awarded a fifteen-year jail term & imposed a fine of Rs fifty thousand on a person convicted of raping a minor girl.
The sentence was pronounced through video conferencing by Justice Sanjeev Kumar Tiwari in a special POCSO Court.
On Aug 7, 2016, under the Babri Police Station of Khanpur village in Muzaffarnagar District, the accused had raped a 9-year-old girl in an isolated place on the pretext of getting her a pencil.
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