Item No. 1504
Vanita & Ors. Vs. M/s. Shriram Insurance Company Ltd. & Anr.
[Civil Appeal No(s). 6794/2025]
Date: 04-09-2025
This matter was called on for pronouncement of judgment today.
For Appellant(s):
Mr. Dilip Annasaheb Taur, AOR
Mr. Amol V. Deshmukh, Adv.
For Respondent(s):
Ms. Meenakshi Midha, Adv.
Mr. Radha Raman Tiwari, Adv.
Mr. Chander Shekhar Ashri, AOR
Hon'ble Mr. Justice N.V. Anjaria pronounced the judgment of the Bench comprising Hon'ble Mr. Justice K. Vinod Chandran and His Lordship.
The appeal is dismissed in terms of the Signed Non-Reportable Judgment placed on the file.
Pending application(s), if any, shall stand disposed of.
|
(RASHI GUPTA) |
(AVGV RAMU) |
