Rajni Vs. State of Uttar Pradesh & Anr.
[Criminal Appeal No(s). 603/2025]
[Crl.A. No. 2569/2025]
Date: 23-05-2025
These appeals were listed for order today.
For Appellant(s):
Ms. Amita Singh Kalkal, AOR
Mr. Devvrat Pradhan, Adv.
For Respondent(s):
Mr. Vikas Bansal, Adv.
Dr. Vijendra Singh, AOR
Ms. Apurva Singh, Adv.
Mr. Praveen Chaturvedi, AOR
The Court made the following
ORDER
There is a typographical error in paragraphs 27 and 29 of the judgment and order dated 20th May, 2025. Instead of 'Miscellaneous Case No.9/2020 in respect of Crime Case No.11/2020', it has been typed as 'Miscellaneous Case No.9/2000 in respect of Crime Case No.11/2000'.
The Registry to make the necessary correction and do the needful.
|
(ANITA MALHOTRA) |
(AVGV RAMU) |
|
(Signed Reportable order is placed on the file.) |
|
