Item No.1502 Court No.9 Section IV-A
Supreme Court of India
Record of Proceedings
Siddagangaiah (D) through LRS. Vs. N.K. Giriraja Shetty (D) through LRS.
[Petition(s) for Special Leave to Appeal (C) No(s). 7468/2015 arising out of impugned final judgment and order dated 18-12-2014 in RSA No. 2633/2011 passed by the High Court of Karnataka At Bengaluru]
Date: 11-05-2018
This petition was called on for hearing today.
CORAM:
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. Raju Ram Chandran, Sr. Adv.
Mr. Joseph Pookkatt, Adv.
Mr. Sheshagiri Rao, Adv.
Mr. Dhawesh Pahuja, Adv.
M/S. Ap & J Chambers, AOR
For Respondent(s)
Mr. S.S. Nagananda, Sr. Adv.
Mr. Shyam koundinya, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
Hon'ble Mr. Justice Arun Mishra pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice Uday Umesh Lalit.
Leave granted.
Appeal is allowed in terms of the Signed Reportable Judgment.
Neelam Gulati
Jagdish Chander
Court Master (SH)
Branch Officer
Signed Reportable Judgment is Placed on the File
