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State of Tamil Nadu represented by the Secretary to Government Public Works Department Vs. Siddaramaiah, Chief Minister, Government of Karnataka & Ors. [February 16, 2018]
2018 Latest Caselaw 110 SC

Citation : 2018 Latest Caselaw 110 SC
Judgement Date : Feb/2018

    

State of Tamil Nadu represented by the Secretary to Government Public Works Department Vs. Siddaramaiah, Chief Minister, Government of Karnataka & Ors.

[Contempt Petition (Civil) No. 225 of 2013 in Civil Appeal No. 2456 of 2007]

Dipak Misra, CJI

As we have disposed of Civil Appeal No. 2456 of 2007, we do not intend to proceed with the Contempt Petition against the respondents.

It stands closed accordingly.

............................................CJI. (Dipak Misra)

..............................................J. (Amitava Roy)

..............................................J. (A.M. Khanwilkar)

New Delhi;

February 16, 2018

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