Revised Item No.10 Court No.7 Section XIV
Supreme Court of India
Record of Proceedings
M/s. Tomorrowland Technologies Exports Ltd. (formaly M/s. M.S. Shoes East Ltd.) Vs. Housing and Urban Development Corporation Ltd. & ANR.
[Special Leave Petition (Civil) Diary No(S). 11525/2018 arising out of Impugned Final Judgment and Order Dated 12-12-2017 in Revp No. 313/2017 13-01-2017 in CSOS No. 1551/2005 passed by The High Court of Delhi at New Delhi]
[Prayer for Interim Relief and IA No.53202/2018-Condonation of Delay in Filing and IA No.53205/2018 - permission to File Additional Documents]
Date: 20-04-2018
This petition was called on for hearing today.
CORAM:
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. C.A. Sundram, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. M.C. Dhingra, Adv.
Mr. Gaurav Dhingra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice. Dasti service, in addition, is permitted. Tag with SLP(C) No. 34338/2016.
Charanjeet Kaur
Indu Kumari Pokhriyal
A.R.-cum-P.S.
Asstt. Registrar
Item No.10 Court No.7 Section XIV
Supreme Court of India
Record of Proceedings
M/s. Tomorrowland Technologies Exports Ltd. (formaly M/. M.S. Shoes East Ltd.) Vs. Housing and Urban Development Corporation Ltd. & ANR.
[Special Leave Petition (Civil) Diary No(S). 11525/2018 arising out of Impugned Final Judgment and Order Dated 12-12-2017iIn Revp No. 313/2017 13-01-2017 in CSOS No. 1551/2005 passed by The High Court of Delhi at New Delhi]
[Prayer for Interim Relief and IA No.53202/2018-Condonation of Delay in Filing and IA No.53205/2018-permission to File Additional Documents]
Date: 20-04-2018
This petition was called on for hearing today.
CORAM:
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. C.A. Sundram, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. M.C. Dhingra, Adv.
Mr. Gaurav Dhingra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice returnable in four weeks.
Dasti service, in addition, is permitted.
Tag with SLP(C) No. 34338/2016.
Charanjeet Kaur
Indu Kumari Pokhriyal
A.R.-cum-P.S.
Asstt. Registrar
