Federation of Hotel & Restaurant Associations of India Vs. Union of India & Ors.
[Civil Appeal Nos. 4932-4934 of 2001]
KURIAN, J.
1. Learned Counsel appearing for the appellant, on instruction, seeks permission to withdraw the Civil Appeals.
2. Permission granted.
3. The Civil Appeals are dismissed as withdrawn.
..........................J. (KURIAN JOSEPH)
..........................J. (MOHAN M. SHANTANAGOUDAR)
..........................J. (NAVIN SINHA)
New Delhi;
April, 19, 2018.
Item No.101 Court No.5 Section XIV
Supreme Court of India
Record of Proceedings
Union of India & Ors. Vs. H.P. Tourism Development Corporation
(To Go Before Three Hon'ble Judges)
[Civil Appeal No(s). 4700-4702/1999]
[C.A. Nos. 4932-4934/2001 (XIV)]
[C.A. No. 2479/2006 (XI-A)]
[C.A. No. 7126/2008 (XI-A)]
[C.A. No. 2449/2011 (XI-A)]
[SLP (C) No. 32557/2010 (XI-A)]
[SLP(C) No. 34544/2010 (XI-A)]
[C.A. No. 560/2011 (XI-A)]
[C.A. No. 484/2011 (XI-A)]
[C.A. No. 1115/2011 (XI-A)]
[C.A. No. 1204/2011 (XI-A)]
Date: 19-04-2018
These matters were called on for hearing today.
CORAM:
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s)
Mr. A.K. Panda, Sr. Adv.
Mr. Sanjai Kumar Pathak, Adv.
Mr. Arijit Prasad, Adv.
Ms. Natasha Vinayak, Adv.
Mrs. Anil Katiyar, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. B. V. Balaram Das, AOR
Dr. Lalit Bhasin, Adv.
Ms. Nina Gupta, Adv.
Mrs. Bina Gupta, AOR
Ms. Shireen Shukla, Adv.
For Respondent(s)
Mr. Joseph Markos, Sr. Adv.
Mr. Sanjay Kunur, Adv.
Mr. R. N. Keswani, AOR
Mr. V. Giri, Sr. Adv.
Mr. K. V. Mohan, AOR
Mr. R.K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
Mrs. Anil Katiyar, AOR
Mr. R.K. Khanna, Sr. Adv.
Mr. Anil Nag, AOR Mr. Arun Singh, Adv.
Mr. Abhilash Nag, Adv.
Mr. Rohit Kumar Singh, AOR UPON hearing the counsel the Court made the following
O R D E R
[C.A. Nos. 4932-4934/2001]
The Civil Appeals are dismissed as withdrawn in terms of the signed non-reportable judgment.
List rest of the matters on Wednesday, the 2nd May, 2018 in the miscellaneous list.
R. Natarajan
Renu Diwan
Court Master (Sh)
Asst. Registrar
Signed non-reportable judgment is placed on the file
