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M/S. J.K. Cement Limited Vs. State of Rajasthan & Ors. [JANUARY 20, 2016]
2016 Latest Caselaw 73 SC

Citation : 2016 Latest Caselaw 73 SC
Judgement Date : Jan/2016

    

M/s. J.K. Cement Ltd. Vs. State of Rajasthan & Ors.

[Petition for Special Leave to Appeal (Civil) No.21399 of 2015]

O R D E R

ADARSH KUMAR GOEL, J

1. In view of judgment passed today in Civil Appeal No. 434 of 2016 (@ SLP (Civil) No.23311 of 2015) titled "State of Rajasthan and others versus Gotan Lime Stone Khanji Udyog Private Limited", no further order is necessary in this petition.

The same stands disposed of accordingly.

..........................................J. [ANIL R. DAVE]

..........................................J. [ADARSH KUMAR GOEL]

NEW DELHI

JANUARY 20, 2016

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