O.P. Bhandari Vs. Bimal Gurang & Ors.
[Contempt Petition (Civil) No.172 of 2010]
[Writ Petition (Civil) No.354 of 2005]
O R D E R
Consequent upon the dismissal of Writ Petition (Civil) No.354of 2005, nothing survives in this Contempt Petition for our consideration and decision. Accordingly, the Contempt Petition also stands disposed of.
Ordered accordingly.
.......................J. (H.L. DATTU)
.......................J. (M.Y. EQBAL)
NEW DELHI;
SEPTEMBER 09, 2013
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