State of U.P. and another Vs. Ram Swaroop & Ors.
[Special Leave Petition (Civil) No.9711 2013 @ (Cc No.2702 of 2013)]
O R D E R
K. S. Radhakrishnan. J
In view of the Judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of 2008 entitled State of U.P. v. Hari Ram this special leave petition is dismissed.
.......................J. (K.S. Radhakrishnan)
.......................J. (Dipak Misra)
New Delhi,
April 08, 2013
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