State of U.P. and another Vs. Sant Lal
[Special Leave Petition (Civil) No.10587 of 2013] @ (Cc No.4517 of 2013]
[Special Leave Petition (Civil) No.10588 of 2013] @ (Cc No.5264 of 2013]
[Special Leave Petition (Civil) No.10589 of 2013] @ (Cc No.5563 of 2013]
[Special Leave Petition (Civil) No.10590 of 2013] @ (Cc No.5587 of 2013]
O R D E R
K. S. Radhakrishnan, J
In view of the Judgment pronounced by this Court on 11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of 2008 State of U.P. Vs. Hari Ram these special leave petitions are dismissed.
.......................J. (K.S. Radhakrishnan)
.......................J. (Dipak Misra)
New Delhi,
April 08, 2013
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