SUPREME COURT OF INDIA
Record of Proceedings
Jainoddin Vs. State of Maharashtra
(With Appln (S) for Bail and Office Report)
[Item No.103 Court No.8 Section IIA]
[Criminal Appeal No(S). 1139-1140 of 2008]
Date: 26/09/2012
These Appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
For Appellant(s) Ms. Chandan Ramamurthi, Adv.
For Respondent(s) Ms. Asha Gopalan Nair, Adv.
UPON hearing counsel the Court made the following
O R D E R
(G.V.Ramana)
(Vinod Kulvi)
Court Master
Court Master
Download the LatestLaws.com Mobile App
