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Baijnath Jha Appellant (S) Vs Sita Ram and ANR Respondent (S) With CRL. A. Nos. 405/2000, 404/2000
2008 Latest Caselaw 507 SC

Citation : 2008 Latest Caselaw 507 SC
Judgement Date : Jun/2008

    

Supreme Court of India Record of Proceedings Criminal Appeal No. 403/2000

Baijnath Jha Appellant (S) Versus Sita Ram and ANR Respondent (S) With Crl. A. Nos. 405/2000, 404/2000

Date : 12/06/2008 This Petition was called on for judgment today.

For Appellant (s) Mr. Pramod Swarup, Adv.For Respondent(s) Mr. Gopal Singh, Adv.Hon'ble Dr. Justice Arijit Pasayat pronounced Judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar. The appeals are allowed in terms of the signed judgment.

(Shashi Sareen)

(Vijay Aggarwal) Court Master Court Master Signed Reportable judgment is placed on the file.

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