Citation : 2004 Latest Caselaw 554 SC
Judgement Date : Sep/2004
State of Rajasthan Vs. Bhanwar Lal [2004] Insc 594 (28 September 2004)
Y.K. Sabharwal & S.B. Sinha
O R D E R Y.K. Sabharwal, J.
In view of the order passed in Criminal Appeal No.222 of 1997 (State of Himachal Pradesh v. Pawan Kumar) referring the said appeal to a larger Bench, this appeal is also referred to a larger Bench and be tagged with Criminal Appeal No.222 of 1997.
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