Citation : 1997 Latest Caselaw 440 SC
Judgement Date : May/1997
Collector of Central Excise Indore Vs. M/S. Orient Paper Mills [1997] INSC 524 (7 May 1997)
S.P. BHARUCHA, M. JAGANNADHA RAO
ACT:
HEADNOTE:
O R D E R The principle laiddown inthe judgment delivered by us today in CivilAppealNos. 3596-97 of 1989 _Collector of CentralExcise,Patna vs. Tata Engineering & LocomotiveCo., Jamshedpur, being applicable, these appeals arealso dismissed, withno order as to costs.
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