Union of India & ANR Vs. Delhi Cloth & General Mills Co. Ltd. & ANR [1997] INSC 514 (6 May 1997)
S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO
ACT:
HEADNOTE:
O R D E R The application for intervention is dismissed.
Wednesday, 22, Apr, 2026
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