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Gujarat Judicial Service, District Judge Cadre Exam,2018

Start Date of Application : 01 April 2018 Last Date of Application : 31 March 2018. Preliminary Examination (Elimination Test) – 24 June 2018 Main Written Examination – 29 July 2018 Viva-voce Test (Personal Interview) – October/November 2018 High Court, Gujarat Vacancy Details:

Eligibility Criteria for District Judges

Educational/Technical Qualification & Experience:

  • Degree in Law from a University recognized by law in India
  • Candidate must be a practising Advocate in Courts of Civil and/or Criminal jurisdiction on the last date fixed for submission of Online Applications and must have so practiced for a period not less than Seven Years
  • Should have basic Knowledge of Computer Application / Operation, as set out by the Government of Gujarat in General Administration Department.

Selection Process for District Judges

Candidates will be selected on the basis of performance in Preliminary Examination, Main Written Examination and Interview.

How to Apply for High Court, Gujarat District Judges Jobs

Applications will be received through the official website of OJAS from 01 to 30 April 2018

Application Fee:

General Category – Rs. 1000/-plus Bank Charges SC/ST, Socially & Educationally Backward Classes, Orthopedically Disabled Persons and Ex-Servicemen Categories – Rs.500/-

For More details: Detailed Notification of Gujarat High Court (Download PDF)

To Apply Online, Click here: https://hc-ojas.guj.nic.in/AdvtList.aspx?type=curr 

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