Age Limit: Not more than 32 years of age as on 1st January, 2016 Minimum Qualifications: A person practicing as an Advocate in India or a person qualified to be admitted as an Advocate under the Advocates Act, 1961
How to Apply: Apply Online Online Last Date: 31.10.2015 Date of Preliminary Exam: 20th December, 2015 (Sunday)
For more details of Advertisement, visit the official website of High Court of Delhi OR Click the link below- http://delhihighcourt.nic.in/writereaddata/upload/Recruitments/OpenPositions/CurrentJobFile_I46WPDA2.PDF
For Online Application, visit the link below-

