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Delhi Higher Judicial Service Examination, 2017

The High Court of Delhi will hold Delhi Higher Judicial Service Examination 2017 (By Way of Direct Recruitment) in two successive stages:(i) Delhi Higher Judicial Service Preliminary Examination (objective type with 25% negative marking) for selection for the main examination; and (ii) Delhi Higher Judicial Service Main Examination (Descriptive) for selection of candidates for calling for Viva voice.Name of Post/ Exam: Delhi Higher Judicial Service No. of Posts: 11 Pay-Scale: Rs. 51550-63070Age Limit: A person who has attained the age of 35 years but has not attained the age of 45 years as on 1st January 2017 Minimum Qualifications: A person who has practised as an Advocate for not less than 7 years
How to Apply: Apply Online Commencement of Online Filling up of Application Forms:31.01.2018 Last Date for Filling Online Application Forms: 15.02.2018Date of Preliminary Examination: 15th April, 2018 (Sunday)For more details of Advertisement, visit the official website of High Court of Delhi OR Click the link below- http://delhihighcourt.nic.in/writereaddata/upload/Recruitments/OpenPositions/CurrentJobFile_HDYU3JKR.PDFThe candidates shall submit their application online only in the prescribed format through the official website of High Court of Delhi i.e-. www.delhihighcourt.nic.in—————————————————————————————————
Delhi Judicial Service Examination, 2017
The High Court of Delhi will hold Delhi Judicial Service Examination 2017 in two successive stages:
(i) Delhi Judicial Service Preliminary Examination (objective type with 25% negative marking) for selection for the main examination; and (ii) Delhi Judicial Service Main Examination (Written) for selection of candidates for calling for Viva voce.
Name of Post/ Exam: Delhi Judicial Service No. of Posts: 50 Pay-Scale: Rs. 27,700-44,770Age Limit: Not more than 32 years of age as on 1st January, 2018 Minimum Qualifications: A person practicing as an Advocate in India or a person qualified to be admitted as an Advocate under the Advocates Act, 1961How to Apply: Apply Online Commencement of Online Filling up of Application Forms: 31.01.2018 Last Date for Filling Online Application Forms: 15.02.2018
Date of Preliminary Examination: 6th May, 2018 (Sunday)For more details of Advertisement, visit the official website of High Court of Delhi OR Click the link below- http://delhihighcourt.nic.in/writereaddata/upload/Recruitments/OpenPositions/CurrentJobFile_1WXHHANU.PDF
The candidates shall submit their application online only in the prescribed format through the official website of High Court of Delhi i.e-. www.delhihighcourt.nic.in 
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